Ratan Lalchandani vs Gopaldas Kukreja
2023 Latest Caselaw 2018 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                          AA No. 15 of 2023
                                                 (RATAN LALCHANDANI Vs GOPALDAS KUKREJA)

                          Dated : 03-02-2023
                                  Shri Siddharth Gulati - Advocate with Shri Dhruv Verma, Advocate for

                          the appellant.
                                  Shri R. K. Sanghi - Advocate for the respondent.

On the joint request, matter is finally heard. Reserved for judgment.

                               (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                                  JUDGE                                              JUDGE

                          as

Signature Not Verified Signed by: ANURAG SONI Signing time: 04-Feb-23 1:32:32 PM