Sanjay vs The State Of Madhya Pradesh
2023 Latest Caselaw 22305 MP

Madhya Pradesh High Court

Sanjay vs The State Of Madhya Pradesh on 22 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 11203 of 2023 (SANJAY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 22-12-2023 Shri Kapil Pathak - Advocate for the appellant.

Shri A.N. Gupta - Government Advocate for the State of M.P.

After arguing for quite sometime, learned counsel for the appellant prays for time to argue the matter armed with judgments of Courts.

Prayer is allowed.

List in the second half of January 2024.

                                 (SUJOY PAUL)                                    (BINOD KUMAR DWIVEDI)
                                    JUDGE                                                JUDGE

                           bks