Balkrishna vs The State Of Madhya Pradesh
2023 Latest Caselaw 22012 MP

Madhya Pradesh High Court

Balkrishna vs The State Of Madhya Pradesh on 20 December, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13488 of 2023 (BALKRISHNA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 20-12-2023 Shri Karpe Prakhar Mohan - Advocate for petitioner.

Shri Bhuwan Deshmukh - GA for State. Matter relates to recovery from a retired government servant. Counsel for State submits that the question relating to recovery from a retired government servant has been heard by Full Bench at Principal Seat Jabalpur and the judgment is awaited.

List in the third week of January, 2024. Parties shall apprise this court about the judgment passed by the full bench.

IR (if any) to continue till next date of hearing.

(VIJAY KUMAR SHUKLA) JUDGE

VM