Ashok Kumar vs State Of M.P.
2023 Latest Caselaw 21333 MP

Madhya Pradesh High Court

Ashok Kumar vs State Of M.P. on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1521 of 1998 (MAHENDRA KUMAR Vs THE STATE OF M.P.)

CRA/01544/1998, CRA/01638/1998, CRA/02436/1998, CRA/00031/1999, CRA/00478/1999 Dated : 13-12-2023 None for the appellants.

Ms. Shikha Singh Baghel - Panel lawyer for the State.

These cases are listed for final hearing and it was directed that in case appellants fails to appear and argue the matter, the case shall be disposed off in

the light of that order.

Arguments of learned counsel for the State have been heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS