Annu @ Anuradh And Ors. vs The State Of M.P.
2023 Latest Caselaw 21161 MP

Madhya Pradesh High Court

Annu @ Anuradh And Ors. vs The State Of M.P. on 12 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 506 of 2003
                                        (ANNU @ ANURADH AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                           Dated : 12-12-2023
                                 Shri Rohit Sharma - Advocate for the appellants.

                                 Shri C.K. Mishra - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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