Akshay Chourasiya vs The State Of Madhya Pradesh
2023 Latest Caselaw 14283 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1220 of 2023 (AKSHAY CHOURASIYA Vs THE STATE OF MADHYA PRADESH)

Dated : 29-08-2023 Shri Sanjay Sharma-Advocate for the applicant.

Shri Ramji Pandey-Panel Lawyer for the State.

Heard on I.A. No.6522/2023, for stay of further proceeding of S.T. No.139/2017.

After due consideration, I.A.No.6522/2023 is allowed.

Learned trial Court is directed not to pronounce final judgment in S.T. No.139/2017 till next date of hearing.

List on 02.09.2023.

C.C. as per rules.

(ACHAL KUMAR PALIWAL) JUDGE

kundan

Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 8/29/2023 6:38:41 PM