Ramendra Kumar Saraswat vs The State Of Madhya Pradesh
2023 Latest Caselaw 13364 MP

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                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 17 th OF AUGUST, 2023
                                             WRIT PETITION No. 20062 of 2023

                           BETWEEN:-
                           RAMENDRA KUMAR SARASWAT S/O SHRI VIDYA
                           SAGAR SARASWAT, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED R/O 6/40-41 SHIKHAR AVENUE
                           AIRPORT ROAD BHOPAL DISTRICT BHOPAL (MADHYA
                           PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI PUSHPENDRA DUBEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY WATER RESOURCE
                                 DEPARTMENT   JAL SANSADHAN   BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE ENGINEER IN CHIEF WATER RESOURCE
                                 D E PA R T M E N T JAL SANSADHAN BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    EXECUTIVE ENGINEER WATER RESOURCE
                                 DIVISION SEHORE DISTRICT SIHORE (MADHYA
                                 PRADESH)

                           4.    DISTRICT PENSION OFFICER SEHORE DISTRICT
                                 SEHORE (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM
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                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/21/2023
10:25:38 AM