Omprakash Sharma vs The State Of Madhya Pradesh
2023 Latest Caselaw 12718 MP

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                         WP No. 12078 of 2020
                                   (OMPRAKASH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 07-08-2023
                                    Parties through their counsel.

                                    Counsel for the respondent/State seeks for a week's time to verify

whether the subject matter of the present petition is covered by the judgment passed by the Coordinate Bench of this Court dated 18.2.2021 in W.P.No.3916/2016 (Yadunath Singh Sikarwar Vs. State of M.P. and others).

As prayed, one week time is granted.

List in the week commencing 14th August, 2023.

(MILIND RAMESH PHADKE) JUDGE

Pawar

Signature Not Verified Signed by: ASHISH PAWAR Signing time: 09-08-2023 12:27:11 PM