Devi Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 12717 MP

Citation : 2023 Latest Caselaw 12717 MP
Judgement Date : 7 August, 2023

Madhya Pradesh High Court

Devi Singh vs The State Of Madhya Pradesh on 7 August, 2023

Author: Achal Kumar Paliwal

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRA No. 6656 of 2023
                                                (DEVI SINGH Vs THE STATE OF MADHYA PRADESH)

                          Dated : 07-08-2023
                                  Shri Satyam Agrawal - Advocate for appellant.

                                  Shri D.P. Patel - Dy. Government Advocate for respondent-State.

With the consent of both the parties, matter is heard finally. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

irfan

Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 8/11/2023 2:07:50 PM

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