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Babloo @ Pramod Kumar Tiwari vs Premlal
2023 Latest Caselaw 12263 MP

Citation : 2023 Latest Caselaw 12263 MP
Judgement Date : 1 August, 2023

Madhya Pradesh High Court
Babloo @ Pramod Kumar Tiwari vs Premlal on 1 August, 2023
Author: Vishal Dhagat
                                                            1
                          IN      THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                               ON THE 1 st OF AUGUST, 2023
                                         MISC. CRIMINAL CASE No. 5988 of 2009

                         BETWEEN:-
                         BABLOO @ PRAMOD KUMAR TIWARI S/O KODULAL
                         TIWARI, AGED ABOUT 39 YEARS, R/O VILLAGE
                         SINGAUDI (JIJNAURI) P.S. VIJAYRAGHOGARH DISTT
                         KATNI (MADHYA PRADESH)

                                                                                         .....APPLICANT
                         (NONE)

                         AND
                         PREMLAL S/O SIPAHI BHUMIYA, AGED ABOUT 35
                         YEARS, R/O VILLAGE JIJNAURI TEH. & PS
                         VIJAYRAGHOGARH, DISTRICT KATNI AT PRESENT R/O
                         KAILWARAKALAN,   DISTRICT   KATNI    (MADHYA
                         PRADESH)

                                                                                      .....RESPONDENT
                         (NONE )

                               This application coming on for hearing this day, the court passed the
                         following:
                                                             ORDER

This petition has been filed under Section 482 of Cr.P.C. for quashing of criminal proceedings in Criminal Case No.186/2009 pending before J.M.F.C., Tehsil Vijayraghavgarh, District Katni.

A s per report received from Dealing Assistant No.8, pending criminal case has already been decided vide judgment dated 25.09.2017.

In view of the same, the petition is dismissed as having become infructuous.

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 8/3/2023 11:22:22 AM

(VISHAL DHAGAT) JUDGE mohsin

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 8/3/2023 11:22:22 AM

 
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