M/S Bahad Colonisers Pvt. Ltd. vs Smt. Rekha Hora
2023 Latest Caselaw 6818 MP

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        MP No. 1798 of 2018
                                       (M/S BAHAD COLONISERS PVT. LTD. Vs SMT. REKHA HORA AND OTHERS)

                          Dated : 26-04-2023
                                Shri Bharat Deep Singh Bedi - Advocate for the petitioner.

                                Shri N. S. Ruprah - Advocate for the respondent nos. 1 and 2.

Ms. S. A. George - Govt. Advocate for the respondent no.6-State.

List this matter on 1.5.2023 on the top of the list along with M.P.No. 1729/2018.

Considering the judgment passed by the Supreme Court in the case of Asian Resurfacing of Road Agency Vs. Central Bureau of Investigation- (2018) 16 SCC 299, stay granted in favour of petitioners is vacated.

(VISHAL DHAGAT) JUDGE

DUBEY/-

Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/29/2023 4:22:55 PM