Citation : 2023 Latest Caselaw 6724 MP
Judgement Date : 25 April, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 2525 of 2019
(KANTA BAI AND OTHERS Vs SMT. SHANTI BAI @ SITRAN BAI (DEAD) THROUGH LRS DEEPAK KUMAR
AND OTHERS)
Dated : 25-04-2023
Mr. Umesh Trivedi - Advocate for appellants.
Mr. B.S. Sahu - Advocate for respondents.
Heard on I.A. No.11608/2019, an application under Order 41 Rule 5 of CPC for stay of the execution of the judgment and decree.
In absence of any opposition from the other side, I.A No. 11608/2019
stands allowed and interim order granted in favour of the appellants vide order dated 30.11.2019 is hereby made absolute.
List the appeal for final hearing in due course.
(ARUN KUMAR SHARMA) JUDGE
julie
Signature Not Verified Signed by: JULIE SINGH Signing time: 4/28/2023 11:29:37 AM
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