Purshottam vs The State Of Madhya Pradesh
2023 Latest Caselaw 5768 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                      MCRC No. 15048 of 2023
                                               (PURSHOTTAM Vs THE STATE OF MADHYA PRADESH)

                           Dated : 10-04-2023
                                  Shri Santosh Khoware - Advocate for the applicant.

                                  Shri Hemant Sharma - Government Advocate for respondent/State.

Case diary is not available. Learned counsel for the respondent/State is directed to produce the case diary on the next date of hearing.

Heard on I.A. No.4999 of 2023, which is an application for ignoring/dispensing with typed/legible copy.

Applicant has filed certified copy of the impugned judgment. Therefore, I.A. No.4999 of 2023 is allowed. List the matter after a week.

(ANIL VERMA) JUDGE

Anushree

Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 11-04-2023 13:46:01