Jitendra vs The State Of Madhya Pradesh
2023 Latest Caselaw 5527 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1244 of 2023 (JITENDRA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 03-04-2023 Shri Himanshu Nagda - Advocate for applicant.

Shri Surendra Gupta - GA for State. Counsel for applicant submits that he has filed certified copy of the judgment dated 15.3.2023.

In view of the aforesaid, office objection is overruled. The record of the court below be summoned.

List immediately after receipt of the record.

(VIJAY KUMAR SHUKLA) JUDGE

VM

Signature Not Verified Signed by: VARGHESE MATHEW Signing time: 03-04-2023 17:50:52