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Ramprasad vs Babulal
2022 Latest Caselaw 13639 MP

Citation : 2022 Latest Caselaw 13639 MP
Judgement Date : 14 October, 2022

Madhya Pradesh High Court
Ramprasad vs Babulal on 14 October, 2022
Author: Sushrut Arvind Dharmadhikari
                                                1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT JABALPUR
                                         MP No. 3954 of 2021
                                (RAMPRASAD AND OTHERS Vs BABULAL AND OTHERS)

       Dated : 14-10-2022
                Shri Manoj Kumar Mishra, learned counsel for the petitioners.

                Shri Shreyash Pandit, learned counsel for respondents No.1 to 5.

Shri Anshuman Swami, learned Panel Lawyer for respondents No.15, 16 & 17/State.

Let a copy of judgment and decree passed by the Civil Court be filed within two weeks.

List the case after two weeks. I.R, if any, to continue till the next date of hearing.

(S. A. DHARMADHIKARI) JUDGE

Shanu

Digitally signed by SHANU RAIKWAR Date: 2022.10.14 17:57:21 +05'30'

 
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