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Ramkumar vs Babulal
2022 Latest Caselaw 13638 MP

Citation : 2022 Latest Caselaw 13638 MP
Judgement Date : 14 October, 2022

Madhya Pradesh High Court
Ramkumar vs Babulal on 14 October, 2022
Author: Deepak Kumar Agarwal
                                      1
               IN THE HIGH COURT OF MADHYA PRADESH
                            AT GWALIOR
                             MP No. 3901 of 2022
                         (RAMKUMAR Vs BABULAL AND OTHERS)

Dated : 14-10-2022
       Shri Mahesh Goyal, learned counsel for petitioner.

       Issue notice to the respondents on payment of process fee within seven

working days.

Meanwhile, proceedings pending in case No.01-A/2015 CS before IInd Additional District Judge of 1st Civil Judge Class I Jaura District Morena may go on but the final judgment shall not be pronounced.

Certified copy as per rules.

(DEEPAK KUMAR AGARWAL) JUDGE YOGEND ojhaRA OJHA 2022.10.

18:51:52 +05'30'

 
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