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Anand Kumar vs Lakhan Jatav
2022 Latest Caselaw 13521 MP

Citation : 2022 Latest Caselaw 13521 MP
Judgement Date : 13 October, 2022

Madhya Pradesh High Court
Anand Kumar vs Lakhan Jatav on 13 October, 2022
Author: Chief Justice
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                       FA No. 2526 of 2018
                                               (ANAND KUMAR AND OTHERS Vs LAKHAN JATAV)

                           Dated : 13-10-2022
                                 Shri Hardayesh Kumar Shukla and Shri Romesh Pratap Singh -

                           Advocates for appellants.
                                 Shri Suresh Agrawal - Advocate for respondent.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE

C

Signature Not Verified Signed by: CHRISTOPHER PHILIP Signing time: 10/14/2022 6:38:16 PM

 
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