Mujahid Khan vs The State Of Madhya Pradesh
2022 Latest Caselaw 14110 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 2798 of 2022
                                       (MUJAHID KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 01-11-2022
                                Shri Sanjay Singh Patel, learned counsel for the appellant.

                                Shri Arvind Singh, learned G.A. for the respondent/State.

After arguing for some time, learned counsel for the appellant prays for time to argue the matter armed with relevant judgment.

As agreed, list in next week.

                            (SUJOY PAUL)                                 (PRAKASH CHANDRA GUPTA)
                               JUDGE                                              JUDGE

                          Akm

Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 11/4/2022 2:42:07 PM