Narendra Kumar Pathak vs The State Of Madhya Pradesh
2022 Latest Caselaw 7383 MP

                                 1
            IN THE HIGH COURT OF MADHYA PRADESH
                         AT GWALIOR
                           BEFORE LOK ADALAT
                    HON'BLE SHRI JUSTICE ROHIT ARYA
                                      &
                    SHRI R. D. JAIN , SENIOR ADVOCATE
                          ON THE 14th OF MAY, 2022

                 MISC. CRIMINAL CASE No. 6436 of 2014

        Between:-
        NARENDRA KUMAR PATHAK S/O MOTILAL
        PATHAK,   AGED    ABOUT     56  YEARS,
        OCCUPATION: SERVICE R/O PATHAK MOHALLA
        PICHHORE,  DISTRICT-SHIVPURI (MADHYA
        PRADESH)

                                                             .....PETITIONER
        (BY SHRI RAVINDRA SINGH-ADVOCATE-ABSENT)

        AND

1.      THE STATE OF MADHYA PRADESH THROUGH
        POLICE STATION KHANIYADHANA DISTRICT-
        SHIVPURI (MADHYA PRADESH)

2.      RAGHURAM BHAGAT S/O SHRI RATIRAM
        BHAGAT R/O PATWARI HALKA NO.25 TEHSIL
        KHANIDHANA DISTRICT-SHIVPURI (MADHYA
        PRADESH)

                                                           .....RESPONDENTS
        (BY SHRI VIJAY SUNDARAM-PANEL LAWYER )

      This application coming on for conciliation this day, the Bench passed
the following:
                                  ORDER

T his petition under Section 482 of Cr.P.C. has been filed seeking quashment of the FIR registered vide Crime No.239/2014 at Police Station Khaniyadhana, District-Shivpuri for the offence punishable under Sections 420, 467 and 468 of IPC and consequential proceedings.

A s per the status report, the impugned proceedings stands concluded

vide judgment dated 24th January, 2022 delivered by the AJ to Additional Sessions Judge, Pichore, District-Shivpuri (M.P.) in Sessions Trial No. 100286/2015.

In view of the aforesaid, nothing survives in this petition to address upon and the same is hereby dismissed having been rendered infructuous.

       (ROHIT ARYA)                                                        (R. D. JAIN )
          MEMBER                                                           MEMBER
  vc


VARSHA
CHATURVEDI
2022.05.19
11:54:14 +05'30'