Manoj Sahu vs The State Of Madhya Pradesh
2022 Latest Caselaw 7167 MP

Citation : 2022 Latest Caselaw 7167 MP
Judgement Date : 11 May, 2022

Madhya Pradesh High Court

Manoj Sahu vs The State Of Madhya Pradesh on 11 May, 2022

Author: Dinesh Kumar Paliwal

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                   CRA No. 11203 of 2019
                                                            (MANOJ SAHU Vs THE STATE OF MADHYA PRADESH)

                                     Dated : 11-05-2022
                                               Shri Sushil Kumar Tiwari, learned counsel for the appellant.

                                               Shri N.S. Lodhi, learned Panel Lawyer for the respondent/State.

Judgment delivered separately, signed and dated.

(DINESH KUMAR PALIWAL) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2022.05.12 11:22:48 IST

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