Citation : 2022 Latest Caselaw 7166 MP
Judgement Date : 11 May, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 511 of 2011 (DR.COLONEL RAVINDRA SINGH BHADORIYA Vs STATE OF M.P. AND OTHERS)
Dated : 11-05-2022 Parties through their counsel.
Arguments concluded. Judgment is reserved.
(SATISH KUMAR SHARMA) JUDGE
Van
VANDANA VERMA 2022.05.13 17:43:44
-07'00'
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