Gangaram vs State Of M.P.
2022 Latest Caselaw 6851 MP

                                            1
                                                            Cr.Appeal No.1360 of 2008

                               HIGH COURT OF MADHYA PRADESH
                                      BENCH AT INDORE

                                       Cr.Appeal No.1360/2008


                   INDORE, Dated : 24.03.2022
                         Shri Gaurav Shrivastava, learned counsel for the appellant.
                         Shri Bhaskar Agrawal, learned Govt. Advocate, for the
                   respondent/State.

Arguments heard. Reserved for judgment.

                       (Subodh Abhyanakr)               (Satyendra Kumar Singh)
                             Judge                                Judge

INDORE Dated: 06.05.2022

Judgment delivered separately, signed and dated.

                         (Subodh Abhyankar)             (Satyendra Kumar Singh)
                              Judge                              Judge
                             06-05-2022                        06-05-2022
     sh/-


SEHAR HASEEN
2022.05.07
11:06:51 +05'30'