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Sunil Kumar vs Smt. Ragni Deriya
2022 Latest Caselaw 6750 MP

Citation : 2022 Latest Caselaw 6750 MP
Judgement Date : 5 May, 2022

Madhya Pradesh High Court
Sunil Kumar vs Smt. Ragni Deriya on 5 May, 2022
Author: Sunita Yadav
                                                        1
                                 IN THE HIGH COURT OF MADHYA PRADESH
                                              AT GWALIOR
                                                   MP No. 1990 of 2022
                                        (SUNIL KUMAR Vs SMT. RAGNI DERIYA AND OTHERS)

                   Dated : 05-05-2022
                          Shri Sameer Kumar Shrivastava, learned counsel for the petitioner.

                          Let notices be issued to the respondents by registered as well as ordinary

modes on payment of process fee within seven working days. Notices be made returnable within four weeks.

List the case in the week commencing 27th June, 2022. Trial Court is directed not to pass the judgment till disposal of the present

petition.

ALOK KUMAR 2022.05.06 (SUNITA YADAV) 17:39:14 +05'30' 11.0.23 JUDGE

AKS

 
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