Abhilasha Shukla vs Neeraj Shukla
2022 Latest Caselaw 6602 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       FA No. 876 of 2019
                                                 (ABHILASHA SHUKLA Vs NEERAJ SHUKLA)

                      Dated : 02-05-2022
                               Shri Nityanand Mishra, learned counsel for the appellant.

                               Shri M.P.Shukla, learned counsel for the respondent.

Learned counsel for the parties jointly pray for and is granted fifteen days time to file relevant affidavits in the light of the judgment of the Apex Court in the matter of Rajesh Vs. Neha (2021) 2 SCC 324.

List the case immediately after summer vacation.

                            (SUJOY PAUL)                                      (DWARKA DHISH BANSAL)
                               JUDGE                                                 JUDGE

                      kkc




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Date: 2022.05.04
14:19:06 IST