Jitendra vs The State Of Madhya Pradesh
2022 Latest Caselaw 4637 MP

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                       CRA No. 7103 of 2021
                                              (JITENDRA Vs THE STATE OF MADHYA PRADESH)

                      Dated : 31-03-2022
                              Shri Satyam Agrawal, learned counsel for the appellant.

                              Shri   A.S.    Baghel,    learned    Deputy    Government   Advocate   for
                      respondent/State.

Counsel for the petitioner prays for time to argue the matter armed with relevant statute and judgments.

Prayer is allowed.

List the matter in the next month.

                           (SUJOY PAUL)                                       (DWARKA DHISH BANSAL)
                              JUDGE                                                  JUDGE

                      RS




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Digitally signed by RASHMI RONALD VICTOR Date: 2022.03.31 16:35:19 IST