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Suresh Ahirwar vs State Of M.P.
2022 Latest Caselaw 7898 MP

Citation : 2022 Latest Caselaw 7898 MP
Judgement Date : 15 June, 2022

Madhya Pradesh High Court
Suresh Ahirwar vs State Of M.P. on 15 June, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA No. 51 of 2012 (SURESH AHIRWAR Vs THE STATE OF MADHYA PRADESH)

Gwalior, Dated:-15/06/2022 Shri J.P. Mishra, Counsel for the appellant.

Shri Rajeev Upadhyay, Counsel for the State.

Arguments heard.

Reserved for judgment.



               (G.S. Ahluwalia)                    (Rajeev Kumar Shrivastava )
                     Judge                                 Judge
Monika
         MONIKA
         SHARMA
         2022.06.15
         18:22:01 +05'30'
 

 
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