Ashiq Mohammad vs Rajpal
2022 Latest Caselaw 7809 MP

Citation : 2022 Latest Caselaw 7809 MP
Judgement Date : 14 June, 2022

Madhya Pradesh High Court

Ashiq Mohammad vs Rajpal on 14 June, 2022

Author: Rajeev Kumar Shrivastava

                                                 1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT GWALIOR
                                          MP No. 4453 of 2019
                               (ASHIQ MOHAMMAD AND OTHERS Vs RAJPAL AND OTHERS)

           Dated : 14-06-2022
                      Shri Sameer Kumar Shrivastava- Advocate for the petitioner.

                      Shri Somnath Seth- Advocate for the respondents.

Heard.

Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

pwn* Digitally signed by PAWAN KUMAR Date: 2022.06.14 17:26:15 +05'30'

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