Mangaliya S/O Nakularam Kushwah ... vs Roshanlal
2022 Latest Caselaw 9871 MP

Citation : 2022 Latest Caselaw 9871 MP
Judgement Date : 18 July, 2022

Madhya Pradesh High Court

Mangaliya S/O Nakularam Kushwah ... vs Roshanlal on 18 July, 2022

Author: Rajeev Kumar Shrivastava

                                    1
                   IN THE HIGH COURT OF MADHYA PRADESH
                                AT GWALIOR
                               CR No. 319 of 2021
(MANGALIYA S/O NAKULARAM KUSHWAH DIED THR. LRS (1) SANTOBAI AND OTHERS Vs ROSHANLAL)

Dated : 18-07-2022
        Shri R.S. Bansal, learned counsel for the appellant.

        Shri K.N. Gupta, learned senior counsel with Shri Rinku Shakya and Shri
Aayushi Popli, Advocates for respondent.

Arguments heard. Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

(LJ*)

LOKENDRA JAIN 2022.07.19 09:55:15 +05'30'

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