Saif Computers Through ... vs Umashankar Joshi
2022 Latest Caselaw 9865 MP

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                                 IN THE HIGH COURT OF MADHYA PRADESH
                                               AT INDORE
                                              MCRC No. 35169 of 2022
                          (SAIF COMPUTERS THROUGH PROPRIETOR SAKIR Vs UMASHANKAR JOSHI AND OTHERS)

                Dated : 18-07-2022
                    Shri Tehzeeb Khan, learned counsel for the petitioner.
                     Issue notice to respondents on payment of process fee within a

period of three working days, failing which this petition shall stand dismissed without further reference to the Court. Notices be made returnable within three weeks.

List the case on 10.08.2022. Till the next date of hearing trial in case No. SCNIA/46/2017 pending before the Judicial Magistrate First Class, Mandleshwar may go on, but no final judgment shall be passed by the Court below.

C.C. as per rules.

(SATYENDRA KUMAR SINGH) JUDGE

sh

Signature Not Verified Signed by: SEHAR HASEEN Signing time: 7/20/2022 10:22:42 AM