Hdfc Bank Ltd. Registered Office ... vs Additional District Magistrate
2022 Latest Caselaw 9074 MP

                                         1
                IN THE HIGH COURT OF MADHYA PRADESH
                              AT INDORE
                                 WP No. 14976 of 2022
      (HDFC BANK LTD. REGISTERED OFFICE AT HDFC BANK HOUSE SENAPATI BAPAT MARG LOWER
                PAREL MUMBAI Vs ADDITIONAL DISTRICT MAGISTRATE AND OTHERS)

Dated : 07-07-2022
         Shri Nilesh Agrawal, learned counsel for the Petitioner.

         Shri Vaibhav Bhagwat, learned Govt. Advocate for the respondent No.1

on advance copy.

Govt. Advocate is directed to obtain instructions from the respondent as to why he has issued notice to the borrower and guarantor in violation of the

judgment passed by the Apex Court in the case of Mardia Chemicals Ltd. vs. Union of India (AIR 2004 SC 2371).

List in the week commencing 18.07.2022.

      (VIVEK RUSIA)                                                 (ANIL VERMA)
         JUDGE                                                          JUDGE

hk/

Digitally signed by HARI KUMAR C G NAIR Date: 2022.07.08 17:25:45 +05'30'