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M/S R.K. Modi And Sons vs Union Of India
2022 Latest Caselaw 799 MP

Citation : 2022 Latest Caselaw 799 MP
Judgement Date : 17 January, 2022

Madhya Pradesh High Court
M/S R.K. Modi And Sons vs Union Of India on 17 January, 2022
Author: Chief Justice
                                                                         1
                                              The High Court Of Madhya Pradesh
                                                       WP No. 21074 of 2021
                                                   (M/S R.K. MODI AND SONS Vs UNION OF INDIA AND OTHERS)

                                    Indore, Dated : 17-01-2022
                                          Heard through Video Conferencing.

                                          Shri Aditya Goyal, Advocate for the petitioner.
                                          Shri Prasanna Prasad, Advocate for the respondents.

Registry is directed to put up judgments which have been filed by the petitioner as well as respondents.

Call next week.

(RAVI MALIMATH) (PRANAY VERMA) CHIEF JUSTICE JUDGE

soumya

Signature Not Verified SAN

Digitally signed by SOUMYA RANJAN DALAI Date: 2022.01.18 10:54:19 IST

 
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