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Santosh vs Shyambai
2022 Latest Caselaw 484 MP

Citation : 2022 Latest Caselaw 484 MP
Judgement Date : 10 January, 2022

Madhya Pradesh High Court
Santosh vs Shyambai on 10 January, 2022
Author: Satish Kumar Sharma
                                   1                             CRR-3334-2021
           The High Court Of Madhya Pradesh
                    CRR No. 3334 of 2021
                         (SANTOSH Vs SHYAMBAI AND OTHERS)

Gwalior, Dated : 10-01-2022
        Heard through Video Conferencing.

        Shri A.S. Chauhan, Advocate for the petitioner.
        Shri Nitin Goyal, Panel Lawyer for respondent/State.

As prayed by learned counsel for the petitioner, list this matter in the week commencing 24th January, 2022 enabling the petitioner to surrender before the trial court in compliance of judgment dated 07/09/2021 (Annexure

A/1).

(SATISH KUMAR SHARMA) JUDGE

Durgekar

SANJAY NAMDEORAO DURGEKAR 2022.01.10 14:41:59 +05'30'

 
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