Halku Singh Rajpoot vs Somnath
2022 Latest Caselaw 2868 MP

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                                                   The High Court Of Madhya Pradesh
                                                             MA No. 2078 of 2020
                                                       (HALKU SINGH RAJPOOT AND OTHERS Vs SOMNATH AND OTHERS)

                                     Jabalpur, Dated : 28-02-2022
                                               Shri Neeraj Ashar, Advocate for the appellants.

                                               Shri T.S. Lamba, Advocate for the respondent No.3 accepts notice on

behalf of the respondent No.3, who was proceeded exparte earlier, vide order dated 08.06.2021.

Notices were issued to the respondent No.2 but nobody is appearing today on his behalf.

In the light of judgment since reported in 2004(2) MPLJ 376, the counsel for the appellants prays for and is granted time to file the application for dispensing with the service of respondent No.2.

List alongwith M.A. No. 2242/2020.

(DWARKA DHISH BANSAL) JUDGE

Pallavi

Signature Not Verified SAN

Digitally signed by KUMARI PALLAVI SINHA Date: 2022.02.28 17:27:02 IST