Mathura Prasad Pandey (Dead ) Thr. ... vs Rampal Pandey (Dead) Thr. Lrs ...
2022 Latest Caselaw 2404 MP

Citation : 2022 Latest Caselaw 2404 MP
Judgement Date : 21 February, 2022

Madhya Pradesh High Court

Mathura Prasad Pandey (Dead ) Thr. ... vs Rampal Pandey (Dead) Thr. Lrs ... on 21 February, 2022

Author: Anjuli Palo

                                             1
                   The High Court Of Madhya Pradesh
                             SA No. 1585 of 2021
         (MATHURA PRASAD PANDEY (DEAD ) THR. LRS SHAKUNTALA PANDEY AND OTHERS Vs RAMPAL PANDEY
                              (DEAD) THR. LRS SUSHILA PANDEY AND OTHERS)

        Jabalpur, Dated : 21-02-2022
              Shri Ashok Lalwani, counsel for the appellants.

              Shri Rohit Sohgaura, counsel for respondent Nos. 3 to 5.

Heard finally. The case is reserved for delivery of judgment.

(SMT. ANJULI PALO) JUDGE

Digitally signed by PRADYUMNA BARVE Date: 2022.02.26 17:34:24 +05'30'

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