Narendra Singh Bhadoriya vs State Of M.P.
2022 Latest Caselaw 2247 MP

Citation : 2022 Latest Caselaw 2247 MP
Judgement Date : 17 February, 2022

Madhya Pradesh High Court

Narendra Singh Bhadoriya vs State Of M.P. on 17 February, 2022

Author: Gurpal Singh Ahluwalia

                                    1
                THE HIGH COURT OF MADHYA PRADESH
                              Cr.A.440/2013
                 Narendra Singh Bhadoriya V. State of M.P.


     Gwalior, Dated: 17.02.2022

            Shri Rajkumar Shrivastava, Counsel for the appellant.

            Shri Ajay Chaturvedi, Counsel for respondent/Special Police

Establishment, Lokayukt.

At the request of Counsel for the parties, the case is heard

finally.

Reserved for judgment.

(G.S. Ahluwalia) Judge ar

ABDUR RAHMAN 2022.02.17 18:34:26 +05'30'

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