Madhya Pradesh High Court
Shiv Kumar Patel vs The State Of Madhya Pradesh on 16 February, 2022
Author: Atul Sreedharan
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE ATUL SREEDHARAN
ON THE 16th OF FEBRUARY, 2022
WRIT PETITION No. 3224 of 2022
Between:-
1. SHIV KUMAR PATEL S/O ARJUN LAL PATEL ,
AGED ABOUT 60 YEARS, OCCUPATION: SERVICE
TIMEKEEPER(WORK CHARGE) R/O NEAR OF
RESHAM UDDYOG KENDRA WARD NO. 5
DEODARA MANDLA DISTRICT MANDLA M.P.
(MADHYA PRADESH)
2. MEHARCHAND BAGHEL S/O MANSHARAM
BAGHEL , AGED ABOUT 59 YEARS, OCCUPATION:
(SERVICE) TIMEKEEPER (WORK CHARGE) R/O
OLD DINDORI ROAD, DR. AMBEDKAR WARD NO.
10, HOUSE NO. 219, MANDLA, DISTRICT - MANDLA
(M.P.) (MADHYA PRADESH)
3. SURENDRA PRASAD SHRIVASTAVA S/O RAJARAM
SHRIVASTAVA , AGED ABOUT 60 YEARS,
OCCUPATION: (SERVICE) TIMEKEEPER (WORK
CHARGE) R/O WARD NO.06, PRATAP NAGAR,
NAINPUR, MANDLA, DISTRICT- MANDLA (M.P.)
(MADHYA PRADESH)
4. PRITAM KUMAR DUBEY S/O GOVIND PRASAD
DUBEY , AGED ABOUT 58 YEARS, OCCUPATION:
(SERVICE) TIMEKEEPER (WORK CHARGE) R/O
SWAMI VIVEKANAND WARD, WARD NO.12,
PURANI BASTI, NAINPUR, MANDLA DISTRICT
MANDLA (M.P.) (MADHYA PRADESH)
5. SUBHASH CHANDROL S/O MIHI LAL , AGED
ABOUT 53 YEARS, OCCUPATION: (SERVICE)
TIMEKEEPER (WORK CHARGE) R/O BEHIND
ANAND BHAVAN, DR. AMBEDKAR WARD NO.10,
MANDLA, DISTRICT- MANDLA (M.P.) (MADHYA
PRADESH)
6. HARISHANKAR UPADHYAY S/O BHAGWAT
PRASAD UPADHAYA , AGED ABOUT 60 YEARS,
OCCUPATION: (SERVICE) TIMEKEEPER (WORK
CHARGE) R/O WARD NO.09, JEEVAN COLONY,
BEHIND RANGE OFFICER, DEODARA, MANDLA,
DISTRICT-MANDLA (M.P.) (MADHYA PRADESH)
7. MOHAN LAL JHARIYA S/O BHOOKA LAL JHARIYA
, AGED ABOUT 54 YEARS, OCCUPATION: (SERVICE)
TIMEKEEPER (WORK CHARGE) R/O IN FRONT OF
DURGA MANDIR PWD COLONY, WARD NO. 17,
DOCTOR RADHA KRISHNAN WARD, MANDLA,
DISTRICT- MANDLA (M.P.) (MADHYA PRADESH)
.....PETITIONERS
Signature Not Verified
SAN
(BY SHRI SANJAY ROY, ADVOCATE)
Digitally signed by RAVIKANT KEWAT
AND
Date: 2022.02.17 11:45:09 IST
2
1. THE STATE OF MADHYA PRADESH THROUGH THE
PRINCIPAL SECRETARY PUBLICE WORKS
DEPARTMENT VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)
2. ENGINEER IN CHIEF PUBLIC WORKS
DEPARTMENT NIRMAN BHAWAN, PLOT NO.27-28,
ARERA HILLS, BHOPAL (M.P.) (MADHYA
PRADESH)
3. EXECUTIVE ENGINEER PUBLIC WORKS
D E PA R T M E N T (B/R) DIVISION MANDLA,
DISTRICT- MANDLA (M.P.) (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI UTKARSH AGRAWAL, PANEL LAWYER )
T h is petition coming on for admission this day, the court passed the
following:
ORDER
Learned counsel for the petitioners submits that the subject matter of this
petition is pending consideration by way of a representation, which is Annexure-
P/2 before the respondent no.3.
Under the circumstances, this writ petition is disposed of with a request to
the the respondent no.4 to decide the said representation (Annexure-P/2) within a
period of 60 days from the date on which the certified copy of this order is placed
before this him, in the light of the order dated 07.11.2005 passed in
W.P.No.1070/2003 (-K.L.Asre Vs. State of M.P. and Others).
This Court makes it clear that it is not passing any observation on the merits
of the case. If the case of the petitioners is covered by the judgment of this Court
dated 07.11.2005 passed in W.P.No.1070/2003, the respondent no.3 is requested
to consider and decide the representation of the petitioners and give the similar
benefit to the petitioners herein, strictly in accordance with law, without being
influenced by this order.
With the above, the petition is finally disposed of.
C.C. as per rules
Signature Not Verified
SAN
(ATUL SREEDHARAN)
JUDGE
rk.
Digitally signed by RAVIKANT KEWAT
Date: 2022.02.17 11:45:09 IST
