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Vijendra Singh S/O Bharat Singhji ... vs Manohar Singh S/O Bharat Singh Ji ...
2022 Latest Caselaw 2101 MP

Citation : 2022 Latest Caselaw 2101 MP
Judgement Date : 15 February, 2022

Madhya Pradesh High Court
Vijendra Singh S/O Bharat Singhji ... vs Manohar Singh S/O Bharat Singh Ji ... on 15 February, 2022
Author: Anil Verma

THE HIGH COURT OF MADHYA PRADESH

MP No. 6005/2019

Indore, Dated: 15.2.2022

Parties through their counsel. Petitioner through the counsel submits that trial court has delivered the final judgment on 9.12.2021 despite of stay order dated 8.12.2021 passed by this Court and he has filed review petition before the trial court which is still pending.

List after three weeks, as prayed.

(Anil Verma) Judge BDJ

Digitally signed by BHUVNESHWAR DATT JOSHI Date: 2022.02.16 13:59:43 +05'30'

 
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