Ravindra Nath Tripathi vs The State Of Madhya Pradesh
2022 Latest Caselaw 2074 MP

                                                                          1
                                           IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                                      BEFORE
                                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                                   CHIEF JUSTICE
                                                                         &
                                                    HON'BLE SHRI JUSTICE MANINDER SINGH BHATTI
                                                               ON THE 15th OF FEBRUARY, 2022

                                                          WRIT PETITION No. 12202 of 2020

                                              Between:-
                                              RAVINDRA NATH TRIPATHI, S/O RAM SEWAK
                                              TRIPATHI, AGED ABOUT 48 YEARS, OCCUPATION:
                                              ADVOCATE, BALAGHAT ROAD, DUNDASEONI
                                              DISTT. SEONI. (MADHYA PRADESH)

                                                                                                         .....PETITIONER
                                              (BY SHRI ARNAV TRIPATHI, ADVOCATE )

                                              AND

                                      1.      THE STATE OF MADHYA PRADESH THROUGH THE
                                              SECRETARY,    HOME   MINISTRY,  VALLABH
                                              BHAWAN, BHOPAL (MADHYA PRADESH)

                                      2.      DIRECTOR        GENERAL OF POLICE,MADHYA
                                              P R A D E S H , POLICE  HEAD QUARTER, MP
                                              DISTRICT BHOPAL.

                                      3.      SUPERINTENDENT OF POLICE, DISTRICT SEONI
                                              (MADHYA PRADESH)

                                      4.      SUPERINTENDENT OF POLICE SPECIAL POLICE
                                              ESTABLISHM ENT DISTT. JABALPUR (MADHYA
                                              PRADESH).

                                      5.      DISTRICT AND SESSIONS JUDGE, SEONI, DISTT.
                                              SEONI (MADHYA PRADESH).

                                                                                                       .....RESPONDENTS
                                              (SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL FOR
                                              THE RESPONDENTS NO. 1 TO 4. )

                                            This petition coming on for admission this day, Hon'ble Shri Justice Ravi
                                      Malimath, Chief Justice passed the following:
                                                                           ORDER

The plea of the petitioner is with regard to the compliance of the order of the Hon'ble Supreme Court passed in Writ Petition (CRL) No. 68 of 2016 in the case of Youth Bar Association of India Vs. Union of India and others reported in AIR 2016 SC 4136. In terms whereof, the reply has also been filed. Signature Not Verified SAN

Presently, it is brought to our notice that the High Court on administrative Digitally signed by MANVENDRA SINGH PARIHAR

side has passed an order directing compliance of the aforesaid judgment and in Date: 2022.02.16 19:02:46 IST

order to ensure that all the FIRs are uploaded in the website. The said direction has been issued some time last week.

In view of the same, the plea of the petitioner having been answered, no further orders are called for.

Petition is accordingly disposed off.

                                            (RAVI MALIMATH)                               (MANINDER SINGH BHATTI)
                                              CHIEF JUSTICE                                       JUDGE
                                      MSP




Signature Not Verified
  SAN

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2022.02.16 19:02:46 IST