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Ballu @ Firoz Khan vs State Of M.P.
2022 Latest Caselaw 1457 MP

Citation : 2022 Latest Caselaw 1457 MP
Judgement Date : 1 February, 2022

Madhya Pradesh High Court
Ballu @ Firoz Khan vs State Of M.P. on 1 February, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No. 426/2007 (BALLU @ FIROZ KHAN Vs STATE OF M.P.)

Through Video Conferencing

Gwalior, Dated: 01.02.2022

Shri R.K.S. Kushwah, Counsel for appellant.

Shri C.P. Singh, Counsel for State.

Heard.

Reserved for judgment.


                    (G.S. Ahluwalia)                           (Deepak Kumar Agarwal)
                        Judge                                         Judge
Aman
 AMAN TIWARI
 2022.02.01

17:04:22 +05'30'

 
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