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Smt Neha Yadav vs Dilip Yadav
2022 Latest Caselaw 16699 MP

Citation : 2022 Latest Caselaw 16699 MP
Judgement Date : 15 December, 2022

Madhya Pradesh High Court
Smt Neha Yadav vs Dilip Yadav on 15 December, 2022
Author: Sujoy Paul
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      FA No. 2008 of 2019
                                                    (SMT NEHA YADAV Vs DILIP YADAV)

                         Dated : 15-12-2022
                                 Shri Bhagwan Singh Thakur - Advocate for the appellant.

                                 Shri Pradeep Batra - Advocate for respondent.

As jointly prayed, list this matter in the week commencing 09/01/2023. Both the counsel undertake to go through the recent judgment of Supreme Court in the case of Rajnesh Vs. Neha, 2021 (2) SCC 324.

In the meantime, learned counsel for the respondent is permitted to file response to I.A.No.1539/2022.


                            (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                               JUDGE                                               JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
12/16/2022 3:32:43 PM
 

 
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