Rakesh Dhanak vs The State Of Madhya Pradesh
2022 Latest Caselaw 6339 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRA No. 3543 of 2017
                                             (RAKESH DHANAK Vs THE STATE OF MADHYA PRADESH)

                      Dated : 27-04-2022
                                Shri S.B. Shrivastava, Advocate for the appellant.

                                Shri Yogesh Dhande, G.A. for the respondent-State.

As prayed by learned counsel for the appellant, list this matter in the next week to enable him to argue the matter armed with relevant judgment.

                         (SUJOY PAUL)                                          (DWARKA DHISH BANSAL)
                            JUDGE                                                     JUDGE

                      Pallavi




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Digitally signed by KUMARI PALLAVI SINHA Date: 2022.04.28 11:13:45 IST