Ghanshyam vs State Of M.P.
2022 Latest Caselaw 6136 MP

Citation : 2022 Latest Caselaw 6136 MP
Judgement Date : 25 April, 2022

Madhya Pradesh High Court

Ghanshyam vs State Of M.P. on 25 April, 2022

Author: Gurpal Singh Ahluwalia

                                                               1

                                     THE HIGH COURT OF MADHYA PRADESH

                                                    CRA No. 324/2011
                                         (GHANSHYAM AND OTHERS Vs STATE OF M.P.)

                              Gwalior, Dated: 25.04.2022

                                   Shri Anoop Nigam, Counsel for appellants No.1,2,3 & 5 to 10.

                                   Shri A.K. Jain, Counsel for appellant No.4.

                                   Shri C.P. Singh, Counsel for State.

                                   Heard.

                                   Reserved for judgment.


                              (G.S. Ahluwalia)                       (Rajeev Kumar Shrivastava)
                                  Judge                                       Judge
         Aman
AMAN TIWARI
2022.04.26

16:13:02 +05'30'

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