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P.N. Tiwari vs The State Of Madhya Pradesh
2022 Latest Caselaw 6044 MP

Citation : 2022 Latest Caselaw 6044 MP
Judgement Date : 23 April, 2022

Madhya Pradesh High Court
P.N. Tiwari vs The State Of Madhya Pradesh on 23 April, 2022
Author: Sushrut Arvind Dharmadhikari
                                                                      1
                                              IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                              WP No. 12624 of 2018
                                           (P.N. TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                Dated : 23-04-2022
                                      Shri Anil Dwivedi, learned counsel for the petitioners.

                                      Shri Abhay Shankar Pathak, learned Government Advocate for the
                                respondents/State.

Identical petition is already heard and reserved by the coordinate Bench of this Court and the judgment is awaited.

List this case in the week commencing 09.05.2022.

(S. A. DHARMADHIKARI) JUDGE

vc

Signature Not Verified SAN

Digitally signed by VARSHA CHOURASIYA Date: 2022.04.23 16:30:21 IST

 
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