Citation : 2021 Latest Caselaw 6212 MP
Judgement Date : 29 September, 2021
THE HIGH COURT OF MADHYA PRADESH CRA-853-2009 (BHEEKHAM SINGH Vs STATE OF M.P.)
Gwalior, Dated: 29.09.2021
Shri Ashok Kumar Jain, learned counsel for appellant.
Shri C.P. Singh, learned counsel for the State.
Heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Pj'S/-
Digitally signed by PRINCEE BARAIYA Date: 2021.09.29 16:47:06 -07'00'
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