Alisha W/O Mohsin Sheikha vs Mohan
2021 Latest Caselaw 6024 MP

                                                                            1                           MP-2642-2021
                                             The High Court Of Madhya Pradesh
                                                        MP-2642-2021
                                                      (ALISHA W/O MOHSIN SHEIKHA AND OTHERS Vs MOHAN)

                                    2
                                    Indore, Dated : 24-09-2021
                                            Ms. Mehul Shukla, learned counsel for the petitioner.
                                            Issue notice the the respondent on payment of process fee within seven

working days, returnable within six weeks.

Until further orders, proceedings may go on but final judgment shall not be passed.

List after service of notice.

(ROHIT ARYA) JUDGE

Vibha

Signature Not Verified SAN

Digitally signed by VIBHA PACHORI Date: 2021.09.25 11:20:56 IST