Vipin Kumar Sharma vs The State Of Madhya Pradesh
2021 Latest Caselaw 5942 MP

                                                                           1                               WP-28983-2019
                                                 The High Court Of Madhya Pradesh
                                                            WP-28983-2019
                                             (VIPIN KUMAR SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       5
                                       Jabalpur, Dated : 23-09-2021
                                               Shri K.C. Ghildiyal, learned counsel for the petitioners.
                                               Shri   Vijay   Kumar     Shukla,     learned   Panel   Lawyer    for      the
                                       respondent/State.

As per the counsel for the petitioners, this matter is squarely covered by the judgment dated 28.09.2010 passed by this Court in W.P.

No.6621/2008. Copy of which is filed along with I.A. No.8696/2020.

Learned counsel for the State, as a last opportunity, prays for a week's time to go through the judgment and argue the matter.

List this matter in the next week.

(NANDITA DUBEY) JUDGE

sjk

Signature Not Verified SAN

Digitally signed by SHARAN JEET KAUR JASSAL Date: 2021.09.24 15:23:23 IST