Dineshchandra Gupta vs Lokesh Shukla
2021 Latest Caselaw 5805 MP

1 MA-955-2021 The High Court Of Madhya Pradesh MA-955-2021 (DINESHCHANDRA GUPTA Vs LOKESH SHUKLA AND OTHERS)

Indore, Dated : 21-09-2021 Heard through Video Conferencing. Ms. M. Poonegar, learned counsel for the appellant. Learned counsel for the appellant seeks time to file judgment of apex Court.

Let the same be filed during the course of the day.

Matter be listed in the next week for admission.

(SHAILENDRA SHUKLA) JUDGE

amit

Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2021.09.23 10:15:15 IST