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Shweta Mehto vs The State Of Madhya Pradesh
2021 Latest Caselaw 5770 MP

Citation : 2021 Latest Caselaw 5770 MP
Judgement Date : 21 September, 2021

Madhya Pradesh High Court
Shweta Mehto vs The State Of Madhya Pradesh on 21 September, 2021
Author: Chief Justice
                                                                      1                                WA-329-2021
                                            The High Court Of Madhya Pradesh
                                                        WA-329-2021
                                                (SHWETA MEHTO Vs THE STATE OF MADHYA PRADESH AND OTHERS)


                                  Jabalpur, Dated : 21-09-2021
                                           Mr. Anshuman Singh, Advocate for the appellant.

                                           Mr. Ajay Pratap Singh, Deputy Advocate General for the respondent-

State.

Mr. Devendra Singh, Advocate for the respondents No.2 & 3 Mr. Devendra Kumar Sharma, Advocate for the respondent No.4 on

caveat application.

The appellant has filed this writ appeal against the judgment of the learned Single Judge dated 15.03.2021, whereby her writ petition challenging the transfer order dated 04.03.2021 from Jabalpur to Jhabua was dismissed.

The appellant was working on the post of District Project Manager on contract basis on a consolidated salary of Rs.50,000/-. She was posed at Jabalpur and transferred to Jhabua. This Court while issuing notice in the appeal was persuaded to pass an interim order dated 31.03.2021 directing the respondent to permit the appellant to continue at Jabalpur.

Mr. Ajay Pratap Singh, learned Deputy Advocate General appearing for the respondent-State at the outset submits that the State Government has now unconditionally withdrawn the transfer order of the appellant and posted her back at Jabalpur and, therefore, the present appeal has rendered infructuous.

In view of the above, the writ appeal is disposed of having rendered infructuous.

                                         (MOHAMMAD RAFIQ)                             (VIJAY KUMAR SHUKLA)
                                          CHIEF JUSTICE                                          JUDGE


                                  [email protected]




Signature Not Verified
  SAN




Digitally signed by SAIFAN KHAN
Date: 2021.09.22 14:01:47 IST
 

 
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