Barelal vs Puran Singh
2021 Latest Caselaw 5645 MP

Citation : 2021 Latest Caselaw 5645 MP
Judgement Date : 17 September, 2021

Madhya Pradesh High Court

Barelal vs Puran Singh on 17 September, 2021

Author: Rajeev Kumar Shrivastava

                                                 1                            MA-471-2015
                       The High Court Of Madhya Pradesh
                                   MA-471-2015
                                      (BARELAL Vs PURAN SINGH AND OTHERS)

             3
             Gwalior, Dated : 17-09-2021
                      Heard through Video Conferencing.
                      Shri B.D. Verma, learned counsel for the appellant.
                      Shri Kamal Rochlani, learned counsel for the Insurance Company.
                      Arguments heard.
                      Reserved for judgment.


                                                        (RAJEEV KUMAR SHRIVASTAVA)
                                                                   JUDGE
ALOK KUMAR
2021.09.17

15:36:09 +05'30'AKS 11.0.8

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