Harish Chand Bamaniya vs Tribal Affairs Department
2021 Latest Caselaw 5313 MP

                                                                                1                              WP-28384-2019
                                                      The High Court Of Madhya Pradesh
                                                                   Lok Adalat
                                                                 WP-28384-2019
                                                       (HARISH CHAND BAMANIYA Vs TRIBAL AFFAIRS DEPARTMENT AND OTHERS)


                                             Indore, Dated : 11-09-2021
                                                     Heard through Video Conferencing.
                                                     Shri Rakesh Pal, learned counsel for the petitioner.
                                                     Shri Amit Singh Sisodia, learned Government Advocate for the
                                             respondent/State.

Learned counsel for the petitioner submits that the petitioner is serving

as Assistant Teacher has come to the Court seeking regular pay scale from the date of initial appointment. He relied upon the judgment of this Court in the case of Madhukant Yadu and 56 others Vs. State of M.P., & others in O.A.No.2745/1989 decided on 24/08/1992 and makes a limited prayer for consideration of his representation.

In view of the aforesaid, this writ petition is disposed of with a direction to decide the petitioner's representation (if not already decided) in the light of the aforesaid judgment, in accordance with law.

It is made clear that this Forum has not expressed any opinion on the

merits of the case.

                                                  (ROHIT ARYA)                                     (UMESH GAJANKUSH )
                                                     MEMBER                                               MEMBER


                                             RJ




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                       Date: 2021.09.13
                       14:34:26 IST